Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(i) in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

(i)that he has completed two years service from the date of first appointment;