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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(5)(i) in The Gujarat Veterinary Practitioners Act, 1969

(i)in respect of the constitution of the Council for the first time under this Act, all the members thereof other than the ex-officio members shall be nominated by the State Government;