Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Chattisgarh - Subsection Section 60(3) in The Chhattisgarh Motor Vehicles Rules, 1994 (3)The Secretary, State Transport Authority shall also maintain a register of stolen vehicles in Form C.G.M.V.R.-37 [MVT Reg. (T)].
