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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(n) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(n)"danger" means the rapid decompression of persons in a man-lock to atmospheric pressure at sea level followed promptly by their recompression table in accordance with approved decompression procedures;