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[Cites 0, Cited by 0] [Section 309] [Entire Act]

State of Maharashtra - Subsection

Section 309(3) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(3)The provisions of sub-sections (2), (3) and (4) of the last preceding section shall apply so far as may be to any order made under this section.