Section 27A(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963
(2)The Secretary of the Market Committee shall convene the annual general meeting. The notice of the annual general meeting specifying the date, time and place of the meeting and the agenda shall be sent to all the members of the Market Committee and the invitees specified in sub-section (1) not less than fifteen days prior to the date of the meeting.