Supreme Court - Daily Orders
Lt. Col. (Retd.) Priyamvada A Mardikar . vs Union Of India on 20 July, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.25 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s). 12865/2015
(Arising out of impugned final judgment and order dated 01/12/2014
in WPC No. 8630/2009 passed by the High Court Of Delhi at New
Delhi)
PRIYAMVADA A MARDIKAR AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Rekha Palli, Sr. Adv.
Ms. Punam Singh, Adv.
Dr. Sudhir Bisla, Adv.
Mr. Deepak Goel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal Nos. 9367-9369 of 2011.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.07.21 16:44:57 IST Reason: