Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1) in The Maharashtra Non-Trading Corporations Act, 1959

(1)There shall be registered with the memorandum, articles of association signed by the subscribers to the memorandum prescribing regulations for the corporation.