Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(c) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981 (c)subject to the prior approval of the Registrar, determine the contribution payable by the Societies for the maintenance of the Service;
