Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (3)The Secretary shall discharge such other functions as are entrusted to him by the Act and the rules and the bye-laws made thereunder.
