Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 417] [Entire Act] State of Odisha - Subsection Section 417(3) in Orissa Municipal Rules, 1953 (3)The Municipal Engineers, the Health Officers and Medical Officers-in-charge of hospitals or dispensaries shall record annual verification certificate on the service books of employees working under them.
