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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(iv) in The Merchant Shipping (Fire Appliances) Rules, 1969

(iv)all hydrants in machinery spaces of ships fitted with main or auxiliary oil-fired boilers or internal combustion type of machinery shall be provided with hoses complete with nozzles each of which shall be suitable for spraying water on oil, or alternatively with suitable dual purpose nozzles.