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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Greater Bengaluru City Corporation -

Section 9(1)(vi) in Bangalore Metropolitan Region Development Authority Act, 1985

(vi)to raise finance for any project or scheme for the development of the Bangalore Metropolitan Region and to extend assistance to the local authorities in the Region for the execution of such project or scheme;