Calcutta High Court
Arun Agarwal vs Nagreeka Exports (P) on 9 December, 2013
ORDER SHEET
APOT No. 6 of 2001
CS No. 581 of 1999
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ARUN AGARWAL
Versus
NAGREEKA EXPORTS (P)
With
APOT No. 556 of 2002
CS No. 581 of 1999
NAGREEKA EXPORTS (P) LTD
-Versus-
ARUN AGARWAL
BEFORE:
The Hon'ble JUSTICE BANERJEE, ACTING CHIEF JUSTICE
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 9th December, 2013.
Appearance:
Mr. Debojyoti Dutta, ld. Advocate
Nagreeeka Exports (P) Ltd.
The Court :- Mr. Debojyoti Dutta,
learned Counsel appearing for the respondent in APO No. 6
of 2001 and the appellant in APOT No. 556 of 2002 submits, both the appeals have become infructuous in view of subsequent developments. Hence, the appeals are dismissed as infructuous without any order as to costs.
(BANERJEE, J.) (DEBANGSU BASAK, J.) dg/