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Calcutta High Court

Arun Agarwal vs Nagreeka Exports (P) on 9 December, 2013

                                        ORDER SHEET
                                    APOT No. 6 of 2001
                                    CS No. 581 of 1999

                           IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                    ORIGINAL SIDE

                                       ARUN AGARWAL
                                          Versus
                                   NAGREEKA EXPORTS (P)

                                        With
                                APOT No. 556 of 2002
                                 CS No. 581 of 1999
                              NAGREEKA EXPORTS (P) LTD
                                      -Versus-
                                    ARUN AGARWAL

      BEFORE:

      The Hon'ble JUSTICE BANERJEE, ACTING CHIEF JUSTICE

      The Hon'ble JUSTICE DEBANGSU BASAK

      Date : 9th December, 2013.


                                                                          Appearance:
                                                    Mr. Debojyoti Dutta, ld. Advocate
                                                           Nagreeeka Exports (P) Ltd.


                                        The   Court      :-   Mr.   Debojyoti    Dutta,

            learned Counsel appearing for the respondent in APO No. 6

of 2001 and the appellant in APOT No. 556 of 2002 submits, both the appeals have become infructuous in view of subsequent developments. Hence, the appeals are dismissed as infructuous without any order as to costs.

(BANERJEE, J.) (DEBANGSU BASAK, J.) dg/