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Punjab-Haryana High Court

New India Assurance Co. Ltd vs Jaspal Kaur And Others on 8 July, 2010

Author: K.Kannan

Bench: K.Kannan

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                               FA.O.NO.2900 OF 1999
                               Date of decision: 8th July, 2010


New India Assurance Co. Ltd.
                                                  .........Appellant

                         Versus

Jaspal Kaur and others
                                                  ........Respondents

Before:       HON'BLE MR. JUSTICE K.KANNAN

Present: Mr. Inderjit Sharma, Advocate,
         for the appellant.

              None for the respondent.

K.KANNAN,J.(Oral)

For orders, see order of even date passed in F.A.O.No. 2899 of 1999 titled as New India Assurance Co.

Ltd. Versus Jaspal Kauar and others.

[K.KANNAN] JUDGE 8th July, 2010 Shivani Kaushik