Punjab-Haryana High Court
New India Assurance Co. Ltd vs Jaspal Kaur And Others on 8 July, 2010
Author: K.Kannan
Bench: K.Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FA.O.NO.2900 OF 1999
Date of decision: 8th July, 2010
New India Assurance Co. Ltd.
.........Appellant
Versus
Jaspal Kaur and others
........Respondents
Before: HON'BLE MR. JUSTICE K.KANNAN
Present: Mr. Inderjit Sharma, Advocate,
for the appellant.
None for the respondent.
K.KANNAN,J.(Oral)
For orders, see order of even date passed in F.A.O.No. 2899 of 1999 titled as New India Assurance Co.
Ltd. Versus Jaspal Kauar and others.
[K.KANNAN] JUDGE 8th July, 2010 Shivani Kaushik