Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 27 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013 27. All disputes arising under these regulations shall be decided by the Commission based on an application made by the person aggrieved.
