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State of Madhya Pradesh - Section

Section 43 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

43. Order for commission.

- An order for the issue of a commission for the examination of a witness may be made by the Revenue Court in Form VI either of its own motion or on the application; supported by affidavit or otherwise, of any party to the proceedings or of the witness to be examined.