Punjab-Haryana High Court
Mandrup & Ors vs State Of Haryana & Ors on 24 October, 2016
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 2634 of 2012(O&M)
Petition No. 57 LA/2008
Date of Decision : 24.10.2016
Mandrup and others
......Appellant(s)
Versus
State of Haryana and others
...... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
Present : Mr. Vinod Gupta, Advocate
for the appellants.
Ms. Safia Gupta, AAG, Haryana
for the respondents.
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.2624 of 2012 titled "Dula Ram and others Vs. State of Haryana and others."
October 24, 2016 (ARUN PALLI)
dharamvir JUDGE
Whether speaking / reasoned : YES/NO
Whether Reportable : YES/NO
For Subsequent orders see CM-5458-CI-2012 1 of 1 ::: Downloaded on - 13-11-2016 08:08:43 :::