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State of Maharashtra - Section

Section 1 in Hyderabad City Coroner's Act, 1330 Fasli

1. Short title, extent and commencement.

- This Act may be called "The Hyderabad City Coroner's Act" and shall come into force in the City of Hyderabad from the [date of its publication] [Published in the Official Gazette, dated 15th Amardad, 1330 F.] in the [Official Gazette] [Substituted by A. O. 1950.].