Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109A] [Entire Act]

Union of India - Subsection

Section 109A(2) in Motor Vehicles Act, 1939

(2)The Central Government may, by notification in the Official Gazette establish a Fund to be known as the Solatium Fund.