Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Manipur - Subsection Section 101(4) in The Manipur Co-operative Societies Act, 1976 (4)Notwithstanding anything contained in this Act, the provisions of sub-Sections (1), (2) and (3) shall, mutatis mutandis apply to the recovery of medium term loans.
