Madhya Pradesh High Court
Saurabh Agrawal vs The State Of Madhya Pradesh on 18 January, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10811 of 2022 (SAURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-01-2023 Parties through their counsel.
Case diary is not available. Let it be called for. List the matter after a week.
(RAJENDRA KUMAR (VERMA)) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 20-01-2023 16:32:19