Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 31 in Telangana Public Conveyances Act, 1956

31. Arrest by Police.

- Any police officer may arrest without warrant any person who has committed an offence under this Act, and may seize and detain any conveyance or animal in relation to which such offence is committed.