Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(b) in The West Bengal Public Libraries Act, 1979

(b)[ manage the State Central Library and the public libraries established or maintained by the Government and superintendent and direct all matters relating to such libraries;] [[Clauses (b) and (bb) substituted for previous clause (b) by W.B. Act 24 of 1985. Previous clause (b) was as under :-