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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(3) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(3)The members of the Board shall hold office for a period of three years from the date of notification mentioned in sub-section (1):Provided that the State Government may extend the period by one year by a notification in the official Gazette.