Section 14 in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006
14. Intimation of changes in employees or equipment
Every Genetic Counselling Centre, Genetic Laboratory, Genetic Clinic, Ultra-sound Clinic and Imaging Centre shall intimate every change of employees, place, address and equipment, installed to the appropriate authority within a period of thirty days of such change.
