Supreme Court - Daily Orders
Mahatma Fule Krishi Vidyapeeth vs Nagnath Baburao Mangrule . on 15 September, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.27 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15151/2014
(Arising out of impugned final judgment and order dated
04/04/2014 in WP No. 11201/2013 passed by the High Court Of
Bombay)
MAHATMA FULE KRISHI VIDYAPEETH Petitioner(s)
VERSUS
NAGNATH BABURAO MANGRULE & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in
refiling SLP and office report)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Sanjay Kharde, Adv.
for Mr. Sunil Kumar Verma,AOR(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(C) No.18969 of 2014.
(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.09.15 17:16:48 IST Reason: