Calcutta High Court (Appellete Side)
Hindustan Steel Works Construction ... vs The Board Of Trustees For The Syama ... on 19 December, 2024
Author: Jay Sengupta
Bench: Jay Sengupta
19.12.2024 IN THE HIGH COURT AT CALCUTTA
Ct. No. 17 Constitutional Writ Jurisdiction
Sl. No. 19 Appellate Side
sm
WPA 29578 of 2024
Hindustan Steel Works Construction Limited
Vs
The Board of Trustees for the Syama Prasad
Mookerjee Port Kolkata And Ors.
Mr. Sardar Amjad Ali, Sr. Adv.
Mr. Puranjan Pal
...... for the petitioner
Mr. Samrat Sen, Sr. Adv.
Mr. Subhankar Nag
Mr. Swarajit Dey
Ms. Debarati Das
.....for the respondent
A compilation of judgments and relevant papers as filed on behalf of the petitioner are taken on record.
Copy of the same is handed over to the learned advocate on record of the Port Trust.
Heard the learned senior counsels representing the respective parties.
Let brief written notes of submissions be exchanged by Saturday i.e., 21.12.2024.
The matter will appear under the same heading on 23.12.2024 at 2.30 p.m. (Jay Sengupta, J.)