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Calcutta High Court (Appellete Side)

Hindustan Steel Works Construction ... vs The Board Of Trustees For The Syama ... on 19 December, 2024

Author: Jay Sengupta

Bench: Jay Sengupta

19.12.2024                  IN THE HIGH COURT AT CALCUTTA
 Ct. No. 17                  Constitutional Writ Jurisdiction
 Sl. No. 19                             Appellate Side
    sm

                               WPA 29578 of 2024

                    Hindustan Steel Works Construction Limited
                                        Vs
                    The Board of Trustees for the Syama Prasad
                         Mookerjee Port Kolkata And Ors.



                     Mr. Sardar Amjad Ali, Sr. Adv.
                     Mr. Puranjan Pal
                                      ...... for the petitioner

                     Mr. Samrat Sen, Sr. Adv.
                     Mr. Subhankar Nag
                     Mr. Swarajit Dey
                     Ms. Debarati Das
                                      .....for the respondent

A compilation of judgments and relevant papers as filed on behalf of the petitioner are taken on record.

Copy of the same is handed over to the learned advocate on record of the Port Trust.

Heard the learned senior counsels representing the respective parties.

Let brief written notes of submissions be exchanged by Saturday i.e., 21.12.2024.

The matter will appear under the same heading on 23.12.2024 at 2.30 p.m. (Jay Sengupta, J.)