Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7(1)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1)(e) in Kerala Cooperative Societies Act, 1969

(e)that the proposed society complies with the requirements of sound business, he may register the society and its bye-laws within a period of ninety days of receipt of application.