Bombay High Court
Sau. Asha Ashok Pawaskar vs Sau. Usha Laxman Salaskar And Anr on 20 March, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sg 1/2 common order 20 March 2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION /
CIVIL APPELLATE JURISDICTION
Cause titles and appearances as notified.
CORAM : S.C. GUPTE, J.
DATE : 20 MARCH 2020 P.C. : . In view of the Notification dated 14 March 2020 issued by the
Registry of this Court, following matters are adjourned and to be listed as per the C.M.I.S. date as below :
Captions / Sr Nos. Next Date At 3.00 p.m. Matters at Sr. Nos.1 and 2 16.04.2020 at 3.00 p.m. Passing orders Matter at Sr. No.3 07.04.2020 For Settlement/Filing Consent Terms Matter at Sr. No.4 07.04.2020 For Circulation Matters at Sr. Nos.5 to 9 07.04.2020 For Orders Matters at Sr. Nos.10 to 16 30.04.2020 Matter at Sr. No.17 08.04.2020 ::: Uploaded on - 21/03/2020 ::: Downloaded on - 10/06/2020 07:40:43 ::: sg 2/2 common order 20 March 2020.doc Matters at Sr. Nos.18, 19, 21 and 22 30.04.2020 For Fresh Admission Matters at Sr. Nos.23 to 34 08.06.2020 Matters at Sr. Nos.35 to 41 20.04.2020 Matters at Sr. Nos.43 to 45 09.06.2020 For Orders Matters at Sr. Nos.46 to 57 10.06.2020 Notice of Motion for hearing Matters at Sr. No.58 and 59 21.04.2020 For Hearing and Final Disposal Matter at Sr. No.60 11.06.2020
2. In case any ad-interim / interim relief is operating till today, the said order will continue to operate till the next date.
3. Liberty to apply for an early date in case of urgency.
(S.C. GUPTE, J.) ::: Uploaded on - 21/03/2020 ::: Downloaded on - 10/06/2020 07:40:43 :::