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Union of India - Section

Section 6 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

6. Limitations on number of pensions.

- An employee of the Commission shall not earn two pensions in the same service or post at the time or by the same continuous service except as provided in regulation 17. An employee of the Commission who having retired on a superannuation pension or retiring pension is subsequently re-employed shall not be entitled to a separate pension or gratuity for the period of his re-employment.