Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 76 in The U.P. Narcotic Drugs Rules, 1986 76. Power to issue warrant and authorisation. - All Gazetted Officers of the Excise, Police, Drugs Control or Revenue Departments may exercise the powers under sub-section (2) of Section 41 of the Act.
