Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 20 November, 2024
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ITEM NO.1501 COURT NO.9 SECTION II-B
[FOR JUDGMENT]
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4887/2024
[Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court of Kerala at
Ernakulam]
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
([ HEARD BY : HON. C.T. RAVIKUMAR AND HON. SANJAY KAROL, JJ. ] )
WITH
SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 20-11-2024 This matter was called on for pronouncement of
judgment today.
For Petitioner(s) Mr. Deepak Prakash, AOR
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. J. Merlyn Rachel, Adv.
Ms. Vishnu Priya, Adv.
Mr. Vardaan Kapoor, Adv.
Mr. Rahul Suresh, Adv.
Mr. Saurabh Ajay Gupta, Adv.
Mr. D. K. Devesh, AOR
Mr. Nishant Bishnoi, Adv.
Ms. Srishti Prabhakar, Adv.
Mr. Ritik Gupta, Adv.
Mr. Upendra Pratap Singh, Adv.
Mr. Harsh Singh Rawat, Adv.
Mr. Shashank Kumar Saurav, Adv.
Mr. Suprabh Kumar Roshan, Adv.
For Respondent(s)
Signature Not Verified
Mr. Deepak Prakash, AOR
Digitally signed by
VARSHA MENDIRATTA
Date: 2024.11.20
18:01:43 IST
Reason:
Mr. P.v. Dinesh, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
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Ms. Anna Oommen, Adv.
Mr. Amith Krishnan H, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Hon’ble Mr. Justice Sanjay Karol pronounced the reportable judgment of the Bench comprising of Hon’ble Mr. Justice C.T.Ravikumar and His Lordship.
The appeal arising out of SLP(Crl.) No. 4887/2024 stands allowed and the appeal arising out of SLP(Crl.) no. 7896/2023 stands dismissed in terms of the signed reportable judgment, placed on the file.
Pending application(s), if any, stands disposed of. (VARSHA MENDIRATTA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)