Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(4) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017 (4)In case, any dispute arises on such common counseling, the matter to the Central Government and its decisions shall be final, in this regard.
