Delhi High Court - Orders
M/S Vpn Infosolution Pvt Ltd vs Harmeet Singh Chawla & Anr on 15 July, 2025
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 127/2025 & CM APPL. 3722/2025
M/S VPN INFOSOLUTION PVT LTD
.....Petitioner
Through: Mr. Ravinder Kumar Yadav and Mr.
Paras Juneja, Advocates.
versus
HARMEET SINGH CHAWLA & ANR.
.....Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 15.07.2025
List on 02.12.2025.
MANOJ JAIN, J
JULY 15, 2025/ss
This is a digitally signed order.
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