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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(10) in The Coal Mines Regulations, 2011

(10)No workman shall enter or be allowed to enter in any heading ventilated by an auxiliary fan unless the overman or competent person has inspected the place and found it safe and the requirements referred to in sub-regulation (5) are also satisfied.