Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act] Union of India - Subsection Section 24(7)(a) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002 (a)inform immediately the Authority should any cover be cancelled or voided or if any policy is not renewed;