Himachal Pradesh High Court
M/S Kundlas Loh Udyog vs Hpseb & Another on 28 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
M/s Kundlas Loh Udyog versus HPSEB & another .
CWP No. 1018 of 2022 28.02.2022 Present: Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents.
List on 07.03.2022 before appropriate Bench.
r to ( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge February 28, 2022 (hemlata) ::: Downloaded on - 28/02/2022 20:12:48 :::CIS .
::: Downloaded on - 28/02/2022 20:12:48 :::CIS