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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(x) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(x)to evolve and orchestrate along with the State Government, livestock breeding programme in the State for continuously increasing output of all livestock products like milk, meat, farm power, draught, hair wool, skin, hide etc. on the basis of long term and area specific policies directed towards optimal resources utilization and sustainable animal agriculture;