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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(10) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(10)There shall be one State Level Scrutiny Committee at State level for verification of recommendation received from the District Scrutiny Committees with the following member, namely -
(i)Director of the concerned Department of Education - Chairman.
(ii)Joint Director / Deputy Director of the concerned Directorate - Member Secretary,
(iii)One representative nominated by the concerned Administrative Department - Member.