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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(1)(a) in The Banking Regulation Act, 1949

(a)in existence on the commencement of section 3 of the Banking Laws (Amendment) Act, 1968 (58 of 1968), or