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State of Rajasthan - Section

Section 40 in Rajasthan Muslim Wakf Regulations, 1964

40. Character roll.

- In addition to a service book, a character roll shall be maintained for the employees of the Board in such form as may be prescribed by the Board with the approval of Government, in which shall be entered all censures, punishments and communications. Adverse remarks against any employee, if any, shall be communicated to him. It shall be treated as confidential record. It shall contain a yearly report on the work of the employee concerned. Every year in the month of April, the Secretary shall enter his report on the work of each employee under him in regard to the preceding year. The reports shall be forwarded to the Chairman who will record his comments, with his signature and date. The reports of all the employees with the comments of the Chairman shall then be deposited with the Secretary for safe custody.