Himachal Pradesh High Court
Udhey Chand & Ors. vs . Varinder Kumar & Ors. on 2 December, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Udhey Chand & Ors. vs. Varinder Kumar & Ors.
CMP No. 16017 of 2022 in CR No. 68 of 2019 .
02.12.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Athrav Sharma, Advocate, for the applicant/petitioner.
Mr. Dhananjay Singh and Mr. Sunil Thakur, Advocate, vice Mr. Atul Jhingan, Advocate, for the respondents.
Learned counsel for the parties states that the parties intend to settle the matter amicably and some progress in this regard is underway.
At the joint request of the learned cousnel for the parties, Shri N. K. Sood, Sr. Advocate-cum-Trained Mediator is appointed as Mediator.
Let both the parties appear before the learned Mediator on 23.12.2022, at Mediation Centre, H.P. High Court.
(Tarlok Singh Chauhan) Judge December 2, 2022 (sanjeev) ::: Downloaded on - 02/12/2022 20:34:56 :::CIS