Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 67 in Jammu and Kashmir Wakafs Act, 2001 67. Communication of defects in audit to the Wakafs. - If the result of the audit held under section 66 discloses any defect in the working of the Auqaf, the auditor may bring such defect to the notice of the Council.
