Section 16(2)(a) in Orissa Entry Tax Act, 1999

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(a) in Orissa Entry Tax Act, 1999

(a)a notice issued under this Act calling upon a dealer for assessment of any person to show cause as to why he shall not be prosecuted for an offence under this Act; or

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State of Odisha - Subsection

Section 16(2)(a) in Orissa Entry Tax Act, 1999