Section 44 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
44. Amount to be paid to Care taker appointed under rule 38.
- A care taker appointed under clause (b) of rule 38 shall, if necessary, be paid a daily sum of not less than 25 Naye Paise or more than 58 Naye Paise but the officer, issuing the order of attachment may, by order in writing, allow a higher rate for reasons to be expressly mentioned.
