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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(c) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(c)by sending the notice by registered post with acknowledgement addressed to the person at his usual or last known place of residence or business; or