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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(8) in The Tamil Nadu Electricity Supply Code, 2004

(8)The facility of payment in instalments will be made available to fee consumer on request. To avail of this facility, the consumer shall execute an undertaking in Form 5 in the Appendix to this Code.