Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(A) in Karnataka Universities of Agricultural Sciences Act, 1963

(A)Ex-Officio Members
(i)The Vice-Chancellor;
(ii)The Secretary to the Government of Karnataka, Finance Department or his nominee not below the rank of a Joint Secretary;
(ii)The Secretary to the Government of Karnataka, Agriculture and Horticulture Department or his nominee not below the rank of a Joint Secretary;
(iv)The Secretary to the Government of Karnataka, Education Department or his nominee not below the rank of a Joint Secretary;
(v)The Secretary to the Government of Karnataka, Animal Husbandry, Fisheries and Forest Department or his nominee not below the rank of a Joint Secretary; and
(vi)Dean of the University;