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State of Odisha - Section

Section 16 in The Orissa Cess Act, 1962

16. Power to enter upon land to make survey, etc.

- The Collector or any officer exercising the powers of a Collector under this Act may, subject to the rules made thereunder, at any time enter upon any land but not a dwelling house with such officers or other persons as he considers necessary, and make a survey or take measurement thereof or do any other act which he considers necessary for carrying out any of his duties under this Act.